Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act] State of Arunachal Pradesh - Subsection Section 24(3)(s) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014 (s)To raise, collect, subscribe and borrow whether on the security of the property of the University, money for the purpose of the University ;