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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Technical Education (Non-Technical-Non-Gazetted) Service Rules, 1992

(2)The strength of service and of each category of posts there in shall, until orders varying the same are passed under sub-rule (1), be as given in Appendix to these rules-Provided that-