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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2)(v) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(v)see that the proceedings of the meeting are recorded in a minute book which shall also be signed by the Chairman or other person who presided over the meeting;