Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(1) in The Punjab Electricity (Duty) Act, 1958 (1)The State Government may by notification make [rules for the purpose of carrying into effect the provisions of this Act.] [Inserted by Punjab Act 11 of 1963, section 4]
