Section 9(1)(c) in The Bankura University Act, 2013

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(c)The Search Committee shall consist of the following Members:-

(i)a nominee of the Chancellor, who shall be the Chairperson of the Committee;

(ii)a nominee of the State Government;

(iii)a nominee of the Court:

Legal Document View