Allahabad High Court
Kripal Kumar Sahu vs State Of U.P. on 18 April, 2022
Author: Vivek Varma
Bench: Vivek Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30796 of 2021 Applicant :- Kripal Kumar Sahu Opposite Party :- State of U.P. Counsel for Applicant :- Phoolbadan Yadav,Swati Agrawal Srivastava Counsel for Opposite Party :- G.A. Hon'ble Vivek Varma,J.
Place this case in the additional cause list in the week commencing 25.04.2022.
Order Date :- 18.4.2022 PS