Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(8) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(8)enforce the provisions of this Act and rules, regulations, by-laws and conditions of the licences granted under this Act; and