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Jammu & Kashmir High Court - Srinagar Bench

State Of Jk & Ors vs Mohammad Aslam Khan ---Respondent(S) on 23 December, 2019

Bench: Chief Justice, Sindhu Sharma

            Serial No. 15
            Advance List


                      IN THE HIGH COURT OF JAMMU AND KASHMIR
                                     At SRINAGAR
                                            CDLSW No. 11/2019

           State of JK & Ors.                                          ---Petitioner/Appellant(s)
                                 Through: Ms. Insha Haroon Assistant Counsel for
                                          Mr B. A. Dar, Sr. AAG


                                                   V/s
           Mohammad Aslam Khan                                                 ---Respondent(s)
                                 Through:


           CORAM:

                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE

                                                ORDER

23.12.2019 Notice could not be issued as steps have not been taken. Subject to the applicants taking steps, issue notice for the service of respondent returnable on 18th February 2020.

List on 18th February 2020.



                                            (SINDHU SHARMA)            (GITA MITTAL)
                                                      JUDGE            CHIEF JUSTICE
           Srinagar
           23.12.2019
           Altaf




MOHAMMAD ALTAF NIMA
2019.12.26 18:17
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