Jammu & Kashmir High Court - Srinagar Bench
State Of Jk & Ors vs Mohammad Aslam Khan ---Respondent(S) on 23 December, 2019
Bench: Chief Justice, Sindhu Sharma
Serial No. 15
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
At SRINAGAR
CDLSW No. 11/2019
State of JK & Ors. ---Petitioner/Appellant(s)
Through: Ms. Insha Haroon Assistant Counsel for
Mr B. A. Dar, Sr. AAG
V/s
Mohammad Aslam Khan ---Respondent(s)
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
23.12.2019 Notice could not be issued as steps have not been taken. Subject to the applicants taking steps, issue notice for the service of respondent returnable on 18th February 2020.
List on 18th February 2020.
(SINDHU SHARMA) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Srinagar
23.12.2019
Altaf
MOHAMMAD ALTAF NIMA
2019.12.26 18:17
I attest to the accuracy and
integrity of this document