Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act] State of Maharashtra - Subsection Section 59(2)(c) in The Maharashtra Shops and Establishments Act, 1948 (c)that it has been committed without the knowledge, consent or connivance of the employer or manager, and in contravention of his orders,