Section 2(1)(a) in Karnataka (Sandur Area) Inams Abolition Act, 1976

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State of Karnataka - Subsection

Section 2(1)(a) in Karnataka (Sandur Area) Inams Abolition Act, 1976

(a)"Act" means the Karnataka Land Revenue Act, 1964 (Karnataka Act 12 of 1964) ;

(aa)[ x x x] [Inserted by Act 19 of 1986 w.e.f. 6.12.1985 and Omitted by Act 18 of 1990 w.e.f. 8.10.1990.]