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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(ii) in Management and Working of the Forests

(ii)A similar procedure will be followed in the case of payments to other departments. Bills or price invoices received from a supplying department should be at once adjusted in the cash book by credit to the department concerned, and by debit to the proper budget sub head, the duplicate bill or invoice, duly receipted being promptly returned.