Supreme Court - Daily Orders
Narayan Singh Pathania vs Valuelabs Llp on 18 December, 2019
Bench: Arun Mishra, Indira Banerjee
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 9438 OF 2019
NARAYAN SINGH PATHANIA Appellant(s)
VERSUS
VALUELABS LLP & ANR. Respondent(s)
O R D E R
As the NCLAT is going to hear the matter on 02.01.2020, the learned senior counsel appearing for the appellant seeks leave to withdraw this appeal. The civil appeal is, accordingly, dismissed as withdrawn.
.......................J. [ ARUN MISHRA ] .......................J. [ INDIRA BANERJEE ] New Delhi;
DECEMBER 18, 2019.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2019.12.23 16:41:59 IST Reason: ITEM NO.46 COURT NO.3 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 9438/2019 NARAYAN SINGH PATHANIA Appellant(s) VERSUS VALUELABS LLP & ANR. Respondent(s) (IA No.193414/2019-GRANT OF INTERIM RELIEF and IA No.193415/2019- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 18-12-2019 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MS. JUSTICE INDIRA BANERJEE For Appellant(s) Mr. Mukul Rohtagi, Sr. Adv.
Mr. Mahesh Aggarwal, Adv.
Mr. Samudra Sarangi, Adv.
Mr. Usman Khan, Adv.
Ms. Srishti Khare, Adv.
Mr. Shahab Ahmad, Adv.
Mr. Shadan Farasat, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R As the NCLAT is going to hear the matter on 02.01.2020, the learned senior counsel appearing for the appellant seeks leave to withdraw this appeal.
The civil appeal is, accordingly, dismissed as withdrawn. (JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)