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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(2) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(2)No person shall be deemed to have been appointed as manager unit a sum of ten thousand rupees is deposited by him or on his behalf as security, with the Collector concerned in the prescribed manner.