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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(1) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(1)No employee shall speculate in any stock, share or other investment.Explanation. - Frequent purchase or sale or both of share, securities or other investments shall be deemed to be speculation within the meaning of this sub- regulation.