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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(2)(c) in The Goa Lokayukta Act, 2011

(c)the other purpose in relation to disclosure of any information or evidence to be prescribed under clause (c) of sub-section (2) of section 18;