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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Maharashtra - Subsection

Section 102(2)(f) in Maharashtra Public Universities Act, 2016

(f)one person not below the rank of Professor or Principal belonging to Scheduled Castes or Scheduled Tribes or De-notified Tribes (Vimukta Jatis) or Nomadic Tribes or Other Backward Classes, nominated by the Chancellor ;