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[Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(8)(b) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(b)Declaration by the placement agency stating that there has been no claimant for the child even after making notification in at least one leading newspaper including a regional language newspaper, TV and Radio announcement ana after awaiting for a period of one month. This 1 month will run concurrently to the inquiry to be conducted and report to be given as mentioned under clause (a) above.