Section 14 in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005
14. Power to remove difficulties.
- If any doubt or difficulty arises in giving effect to the provisions of this Act, the Government may, by order make such provisions or give such directions not inconsistent with the provisions of this Act as may appear to it to be necessary or expedient for removal of doubt or difficulty:Provided that no order shall be made under this section after the expiry of two years from the commencement of this Act.
