Supreme Court - Daily Orders
Southern Naval Command Civilian ... vs Union Of India . on 1 May, 2015
Bench: Anil R. Dave, R.K. Agrawal
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ITEM NO.15 COURT NO.3 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35667/2014
(Arising out of impugned final judgment and order dated 08/07/2014
in OPCAT No. 37/2014 passed by the High Court Of Kerala At
Ernakulam)
SOUTHERN NAVAL COMMAND CIVILIAN
EMPLOYEES ASSOCIATION. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and interim relief and
office report)
WITH
SLP(C) No. 35668/2014
(With appln.(s) for permission to file SLP and Office Report)
SLP(C) No. 35669/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 5197/2015
(With Office Report)
Date : 01/05/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv
Ms. Praseena Elizabeth Joseph, Adv.
Ms. Akanksha Mehra, Adv.
Ms. Srividya K. Kaimal, Adv.
Ms. Shrinjan Khosla, Adv.
Ms. Swati Vellodi, Adv.
Signature Not Verified
Mr. Laksh Puri, Adv.
Digitally signed by
For M/s. Lawyer S Knit & Co.
Narendra Prasad
Date: 2015.05.07
13:28:06 IST
Reason:
Mr. Sajith. P. Warrier, Adv.
Mr. Kumar Gaurav, Adv.
Mr. Robin Khokhar, Adv.
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For Respondent(s) Ms. Pinky Anand, ASG
Ms. Kiran Bharadwaj, Adv.
Mr. Sridhar Potaraju, Adv.
For Mr. B. V. Balaram Das, Adv.
Mr. Kaleeswaram Raj, Adv.
Ms. Nishe Rajenshanker, Adv.
Ms. Anu K. Joy, Adv.
UPON hearing counsel the Court made the following
O R D E R
I.A. No. 2 in SLP (C) 35669 of 2014 and I.A. No. 2 in SLP (C) 5197 of 2015 Counter Affidavit be filed within four weeks. Rejoinder Affidavit, if any, be filed within two weeks thereafter.
SLP (C) 35667 of 2014, SLP(C) No. 35668/2014, SLP(C) No. 35669/2014, SLP(C) No. 5197/2015 Counter Affidavit be filed by those respondents who have not filed so far, within four weeks.
Rejoinder Affidavit be filed within two weeks thereafter. List on 24.08.2015.
(Jayant Kumar Arora) (Sneh Bala Mehra)
Sr. P.A. Assistant Registrar