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State of Rajasthan - Section

Section 4 in The Rajasthan Workmen's Compensation Rules, 1960

4. Procedure on application for review.

- If, on examining an application for review by an employer in which the reduction or discontinuance of half-monthly payment is sought it appears to the Commissioner that there is reasonable ground for believing that the employer has a right to such reduction or discontinuance, he may at any time issue an order withholding the half-monthly payments in whole or in part pending his decision on the application.