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State of Tamilnadu - Section

Section 1 in Tamil Nadu Limited Proprietors Act, 1911

1. Short title.

- This Act may be called the [Tamil Nadu] [substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation Laws (Second Amendent) Order, 1969, which came into force the 14 January 1969.] Limited Proprietors Act, 1911.