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Allahabad High Court

Naveen Chandra Singh vs The Vice Chancellor Bhu Varanasi & Ors. on 25 January, 2010

Court No. - 29

Case :- WRIT - A No. - 22047 of 2004

Petitioner :- Naveen Chandra Singh

Respondent :- The Vice Chancellor Bhu Varanasi & Ors.

Petitioner Counsel :- Satya Prakash Singh
Respondent Counsel :- V.K. Upadhya,Pankaj NaqVi,S.C.,V.B. Singh

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Kashi Nath PandeV.J. Having regard to the averments made in the application, the case is directed to be listed on 11.03.2010. The application stands disposed of. Order Date :- 25.1.2010 Sushma