Allahabad High Court
Naveen Chandra Singh vs The Vice Chancellor Bhu Varanasi & Ors. on 25 January, 2010
Court No. - 29 Case :- WRIT - A No. - 22047 of 2004 Petitioner :- Naveen Chandra Singh Respondent :- The Vice Chancellor Bhu Varanasi & Ors. Petitioner Counsel :- Satya Prakash Singh Respondent Counsel :- V.K. Upadhya,Pankaj NaqVi,S.C.,V.B. Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Kashi Nath PandeV.J. Having regard to the averments made in the application, the case is directed to be listed on 11.03.2010. The application stands disposed of. Order Date :- 25.1.2010 Sushma