Section 19 in Punjab Manufactured Drugs Rules, 1959
19.
The [State Drugs Controller] [Substituted vide Punjab Government Gazette Legislative Supplement : Part III dated 4.3.1980.] may grant to a medical practitioner, a permit in Form D.D. 2 for the import or transport of medicinal hemp, medicinal opium and opium alkaloidal derivatives.(D)Licensed Druggists - DD 5 Licenses.
