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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(10) in Rajasthan Minor Mineral Concession Rules, 2017

(10)In case of any auction conducted or being conducted or any mining lease or quarry licence granted in pursuant to notice inviting bid published before commencement of the Rajasthan Minor Mineral Concession (Third Amendment) Rules, 2018 the provisions of this rule shall not apply.]