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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(d) in The Jaipur Development Authority Act, 1982

(d)to make recommendations to the State Government on any matter or proposal requiring action by the State Government, Central Government, any local Authority or any other authority for overall development of the Jaipur Region;