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[Cites 0, Cited by 5] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(4) in U.P. Urban Planning and Development Act, 1973

(4)Any person failing to comply with an order under Sub-section (1) shall be punishable with fine which may extend to two hundred rupees, for every day during which the non-compliance continues after the service of the order.