Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1) in THE ANDHRA PRADESH STATE DEVELOPMENT CORPORATION ACT, 2020

(1)To enter any agreement with the Government or any of its undertakings from time to time in fulfilment of its core objectives;