Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200] [Entire Act] State of Goa - Subsection Section 200(5) in The Goa Medical Council Rules, 1995 (5)I am applying for registration for the first time and I was not registered as medical practitioner in India before the date of this application.
