Bombay High Court
Rahim Sonu Mujawar Died Thr Lrs Sikandar ... vs The State Of Maharashtra And Others on 4 October, 2021
Author: R. G. Avachat
Bench: R. G. Avachat
57 to 81 - FA-353-2020.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
FIRST APPEAL NO.353 OF 2020
THE ORIENTAL INSURANCE CO. LTD., THR ITS BRANCH
MANAGER, AURANGABAD
VERSUS
VANDANA SHRENIK BOTHRA AND ORS
AND
58 FIRST APPEAL NO.500 OF 2020
59 FIRST APPEAL NO.505 OF 2020
60 FIRST APPEAL NO.605 OF 2020
61 FIRST APPEAL NO.611 OF 2020
62 FIRST APPEAL NO.612 OF 2020
63 FIRST APPEAL NO.781 OF 2020
64 FIRST APPEAL NO.957 OF 2020
65 FIRST APPEAL NO.971 OF 2020
66 FIRST APPEAL NO.1044 OF 2020
67 FIRST APPEAL NO.1074 OF 2020
68 FIRST APPEAL NO.1219 OF 2020
69 FIRST APPEAL NO.1337 OF 2020
WITH FA/1338/2020 WITH FA/1340/2020 WITH FA/1339/2020
WITH FA/1341/2020
70 FIRST APPEAL NO.1342 OF 2020
71 FIRST APPEAL NO.1343 OF 2020
72 FIRST APPEAL NO.1344 OF 2020
73 FIRST APPEAL NO.1345 OF 2020
74 FIRST APPEAL NO.1347 OF 2020
75 FIRST APPEAL NO.1348 OF 2020
WITH FA/1349/2020 WITH FA/1352/2020 WITH FA/1350/2020
WITH FA/1351/2020
76 FIRST APPEAL NO.1353 OF 2020
WITH FA/1354/2020 WITH FA/1355/2020 WITH FA/1356/2020
77 FIRST APPEAL NO.1366 OF 2020
WITH CA/5849/2015 IN FA/1366/2020
1 of 2
::: Uploaded on - 05/10/2021 ::: Downloaded on - 06/10/2021 04:03:09 :::
(( 2 )) 57 to 81 - FA-353-2020
78 FIRST APPEAL NO.1369 OF 2020
79 FIRST APPEAL NO.1371 OF 2020
80 FIRST APPEAL NO.1418 OF 2020
81 FIRST APPEAL NO.1437 OF 2020
WITH FA/1438/2020 WITH FA/1440/2020 WITH FA/1439/2020
....
....
CORAM : R. G. AVACHAT, J.
DATED : 04th OCTOBER, 2021 PER COURT :-
. Four weeks time is granted for supply of spare copies. If spare copies are supplied, issue notice returnable six weeks thereafter.
[ R. G. AVACHAT, J. ] SMS
2 of 2 ::: Uploaded on - 05/10/2021 ::: Downloaded on - 06/10/2021 04:03:09 :::