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Bombay High Court

Rahim Sonu Mujawar Died Thr Lrs Sikandar ... vs The State Of Maharashtra And Others on 4 October, 2021

Author: R. G. Avachat

Bench: R. G. Avachat

                                                               57 to 81 - FA-353-2020.odt




             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                               FIRST APPEAL NO.353 OF 2020

         THE ORIENTAL INSURANCE CO. LTD., THR ITS BRANCH
                     MANAGER, AURANGABAD
                            VERSUS
                VANDANA SHRENIK BOTHRA AND ORS

                             AND
                58 FIRST APPEAL NO.500 OF 2020
                59 FIRST APPEAL NO.505 OF 2020
                60 FIRST APPEAL NO.605 OF 2020
                61 FIRST APPEAL NO.611 OF 2020
                62 FIRST APPEAL NO.612 OF 2020
                63 FIRST APPEAL NO.781 OF 2020
                64 FIRST APPEAL NO.957 OF 2020
                65 FIRST APPEAL NO.971 OF 2020
               66 FIRST APPEAL NO.1044 OF 2020
               67 FIRST APPEAL NO.1074 OF 2020
               68 FIRST APPEAL NO.1219 OF 2020
               69 FIRST APPEAL NO.1337 OF 2020
    WITH FA/1338/2020 WITH FA/1340/2020 WITH FA/1339/2020
                      WITH FA/1341/2020
               70 FIRST APPEAL NO.1342 OF 2020
               71 FIRST APPEAL NO.1343 OF 2020
               72 FIRST APPEAL NO.1344 OF 2020
               73 FIRST APPEAL NO.1345 OF 2020
               74 FIRST APPEAL NO.1347 OF 2020
               75 FIRST APPEAL NO.1348 OF 2020
    WITH FA/1349/2020 WITH FA/1352/2020 WITH FA/1350/2020
                      WITH FA/1351/2020
               76 FIRST APPEAL NO.1353 OF 2020
   WITH FA/1354/2020 WITH FA/1355/2020 WITH FA/1356/2020
                       77 FIRST APPEAL NO.1366 OF 2020
                      WITH CA/5849/2015 IN FA/1366/2020



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                78 FIRST APPEAL NO.1369 OF 2020
                79 FIRST APPEAL NO.1371 OF 2020
                80 FIRST APPEAL NO.1418 OF 2020
                81 FIRST APPEAL NO.1437 OF 2020
     WITH FA/1438/2020 WITH FA/1440/2020 WITH FA/1439/2020
                              ....
                              ....

                                    CORAM : R. G. AVACHAT, J.

DATED : 04th OCTOBER, 2021 PER COURT :-

. Four weeks time is granted for supply of spare copies. If spare copies are supplied, issue notice returnable six weeks thereafter.
[ R. G. AVACHAT, J. ] SMS

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