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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(7) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(7)After a full question paper is set and moderated by the Chairman, the paper-setter shall prepare its model answers, criteria for assessment and marking scheme.