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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(21) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(21)"serving member of the Defence Forces" means a person in the service of the Defence Forces of the Union:Provided that if a question arises whether any person is in such service, such question shall be decided by the Government and its decision shall be final;