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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Manipur - Subsection

Section 22(1) in The Manipur University Act, 1980

(1)The Accounts of the University shall, once at least in every year and at intervals of not more than fifteen months, be audited by the Examiner of Local Funds Accounts, Manipur or any person authorised by him in this behalf.