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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(3) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(3)The Board of Management shall within the time limit fixed by the Chancellor, report to the Chancellor through the Vice-Chancellor, the action taken under sub-section (2).