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State of Uttar Pradesh - Section

Section 535 in The General Rules (Civil), 1957

535. Statement of work done by Amin.

- At the end of each month the Amin shall submit to the officer-in-charge of his work a statement beat-wise of the work done by him in the month in the following Form, namely:-
No. of processes pending form last month No. of processes received in the month Total number No. of processes executed within the last datefixed No. of Processes in which extension was claimed No. of processes which were executed and returnedafter the date fixed without obtained extension No. of processes returned unexecuted Explanation of each process of columns 5, 6 and 7 Remarks
1 2 3 4 5 6 7 8 9
                 
A certificate will be attached by the Amin at the foot in the following form-"The Amin visited each beat on the prescribed date. No departure from the rules was made."