[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 535 in The General Rules (Civil), 1957
535. Statement of work done by Amin.
- At the end of each month the Amin shall submit to the officer-in-charge of his work a statement beat-wise of the work done by him in the month in the following Form, namely:-| No. of processes pending form last month | No. of processes received in the month | Total number | No. of processes executed within the last datefixed | No. of Processes in which extension was claimed | No. of processes which were executed and returnedafter the date fixed without obtained extension | No. of processes returned unexecuted | Explanation of each process of columns 5, 6 and 7 | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |