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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(f) in Chhattisgarh Biological Diversity Rules, 2015

(f)"Expert Member" means member of the National Biodiversity Authority or a State Biodiversity Board, 'as the case may be and includes the Chairperson thereof;