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[Cites 0, Cited by 0] [Section 19A(2)] [Section 19A] [Entire Act]

State of West Bengal - Subsection

Section 19A(2)(b) in The West Bengal State Health Service Act, 1990

(b)elevate or promote any person in the West Bengal Public Health-cum-Administrative Service to a higher rank or make recruitment to the post of Basic Public Health-cum-Administrative Officer in the West Bengal Public Health-cum-Administrative Service, in such manner, and subject to such terms and conditions, as may be prescribed: