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Himachal Pradesh High Court

Sh. Ram Singh And Others vs . Smt. Meena Devi & on 17 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

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Sh. Ram Singh and others vs. Smt. Meena Devi & others.

CMP No.13519 of 2021 in RSA No.518 of 2012 17.04.2023 Present: Mr. Neeraj Gupta, Senior Advocate with Mr. Janesh Gupta, Advocate, for the petitioners.

Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Datwalia, Advocate, for respondents No.1 to 4.

At the joint request of learned counsel representing the parties, list for hearing on 12.06.2023.

( Sushil Kukreja ) Judge 17th April, 2023 (reena) ::: Downloaded on - 17/04/2023 20:41:47 :::CIS