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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 31(2)(a) in Arunachal Armed Police Act, 1993

(a)regulating the classes and grades of and the pay, pension, and other remuneration of, members of the Armed Police and their conditions of service in the Armed Police.