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Kunhimuhammed @ Kunheethu vs The State Of Kerala on 7 February, 2023

Bench: B.R. Gavai, Vikram Nath

     ITEM NO.15                                  COURT NO.8                      SECTION II-B

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

     Miscellaneous Application No. 1134/2022
     in SLP(Crl.)Diary No. 11789/2019


     KUNHIMUHAMMED @ KUNHEETHU                                                    Petitioner(s)

                                                           VERSUS

     STATE OF KERALA                                                              Respondent(s)

     (FOR ADMISSION and
     IA No. 84680/2022 - CONDONATION OF DELAY IN FILING APPLICATION FOR
     RESTORATION
     IA No. 81634/2022 - RESTORATION)

     Date : 07-02-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE VIKRAM NATH

     For Petitioner(s)                   Mr. Haris Beeran,Adv.
                                         Mr. Mushtaq Salim,Adv.
                                         Mr. Azhar Assees,Adv.
                                         Mr. Radha Shyam Jena, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the petitioner and perused the material on record.

Delay condoned in filing application for restoration.

Application for restoration is allowed. Accordingly, order dated 27th January, 2020 is recalled and the Special Leave Petition is restored to its original number.

Miscellaneous Application stands disposed of.

17:20:39 IST List the matter next week.

Reason:




                         (ANITA MALHOTRA)                                      (ANJU KAPOOR)
                           AR-CUM-PS                                           COURT MASTER