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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62(2)(ii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(ii)in case the remaining part of such scaffold cannot be used by the building workers, necessary warning notice written in Hindi and in a language understood by the majority of the building workers that such scaffold is unfit for use, is displayed at the place where such scaffold is erected.