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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Karnataka - Subsection

Section 57(2B) in Karnataka Co-Operative Societies Act, 1959

(2B)No Co-operative Society which has failed to contribute to the Co-operative Education Fund shall pay dividend to its members.] [Sub-sections (2A) & (2B) inserted by Act 40 of 1964 w.e.f. 26.06.1965 and substituted by Act 25 of 1998 w.e.f. 15.08.1998 and again substituted by Act 13 of 2004 w.e.f. 22.03.2004.]