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[Cites 0, Cited by 0] [Section 253(2)] [Section 253] [Entire Act]

State of Uttar Pradesh - Subsection

Section 253(2)(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)possess not less than ten years experience of working in the relevant field out of which at least five years shall be in the field of occupational safety, health and environment.