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Punjab-Haryana High Court

State Of Haryana And Others vs Ramphal And Others on 27 March, 2014

Author: Sabina

Bench: Sabina

                 In the High Court of Punjab and Haryana at Chandigarh


                                    Regular First Appeal No. 3054 of 2009 (O&M)
                                    Date of Decision: 27.3.2014.


            State of Haryana and others                                ......Appellants



                                                    Versus


            Ramphal and others                                         ......Respondents


            CORAM: HON'BLE MRS. JUSTICE SABINA

            Present:           Mr. H.S.Hooda, Advocate General, Haryana with
                               Mr. D.D.Gupta, Addl. A.G., Haryana.

                               Mr. Rahul Deswal, Advocate
                               for the land-owners/respondents.
                                     ****

            SABINA, J.

For orders, see RFA No. 3046 of 2009.

(SABINA) JUDGE March 27, 2014 Gurpreet Singh Gurpreet 2014.04.04 12:21 I attest to the accuracy and integrity of this document chandigarh