Punjab-Haryana High Court
State Of Haryana And Others vs Ramphal And Others on 27 March, 2014
Author: Sabina
Bench: Sabina
In the High Court of Punjab and Haryana at Chandigarh
Regular First Appeal No. 3054 of 2009 (O&M)
Date of Decision: 27.3.2014.
State of Haryana and others ......Appellants
Versus
Ramphal and others ......Respondents
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Mr. H.S.Hooda, Advocate General, Haryana with
Mr. D.D.Gupta, Addl. A.G., Haryana.
Mr. Rahul Deswal, Advocate
for the land-owners/respondents.
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SABINA, J.
For orders, see RFA No. 3046 of 2009.
(SABINA) JUDGE March 27, 2014 Gurpreet Singh Gurpreet 2014.04.04 12:21 I attest to the accuracy and integrity of this document chandigarh