Madhya Pradesh High Court
Grasim Industries Ltd vs Madhya Pradesh Electricity Regulatory ... on 20 January, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE RP No. 133 of 2021 (GRASIM INDUSTRIES LTD Vs MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION AND OTHERS) Dated : 20-01-2023 None appears for the review petitioner / Grasim Industries Limited.
Let the matter be listed in the week commencing 13.02.2023, as a last indulgence.
(SUBODH ABHYANKAR) (PRANAY VERMA)
JUDGE JUDGE
rcp
Signature Not Verified
Signed by: RAMESH
CHANDRA PITHWE
Signing time: 20-01-2023
18:27:10