Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(c) in Andhra Pradesh State Prize Chits and Money Circulation Schemes (Banning) Rules, 1979 (c)the subscribers may receive monies from the promoters in accordance with the winding up plan due to them under the schemes.
