Bombay High Court
Uday Narendra Shah vs Narendra Amritalal Shah And Others on 10 August, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 14719 OF 2023
In
SUITS 174 OF 2014
Uday Narendra Shah ....PETITIONER
V/S
Narendra Amritalal Shah And Others ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 10th August, 2023 P.C. :
Due to paucity of time, stand over to 07/09/2023. Interim order, if any, to continue till then.
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