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Bombay High Court

Uday Narendra Shah vs Narendra Amritalal Shah And Others on 10 August, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 14719 OF 2023
                      In
               SUITS 174 OF 2014

 Uday Narendra Shah                                      ....PETITIONER
            V/S
 Narendra Amritalal Shah And Others                    ....RESPONDENT

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 10th August, 2023 P.C. :

Due to paucity of time, stand over to 07/09/2023. Interim order, if any, to continue till then.
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