Section 208(2)(d) in The Finance Act, 2018

[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

Union of India - Subsection

Section 208(2)(d) in The Finance Act, 2018

(d)in section 19, in sub-section (3), -

(i)after the words "be taken to a", the words "Special Court or" shall be inserted;

(ii)in the proviso, after the words "from the place of arrest to the", the words "Special Court or" shall be inserted;