Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(6) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(6)Each polling booth shall contain one or more separate compartments in which electors are to record their votes in secrecy.