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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Bombay Presidency - Subsection

Section 39(xiv) in The Bombay University Act, 1974

(xiv)generally, all matters for which provision is, in the opinion of the Executive Council, necessary for the exercise of the powers conferred, or the performance of the duties imposed, on the Executive Council by or under this Act or the Statutes.