Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 14 in The National Highways Tribunal (Procedure) Rules, 2003

14. Dress regulations for the Presiding Officer, etc

- .(1) Summer dress for the Presiding officer shall be white pant with black coat and a black tie or a buttoned up black coat. In winter, striped or black trousers may be worn in place of white trousers. In the case of female Presiding Officer, the dress shall be black coat over white Saree.
(2)The legal practitioner appearing before the Tribunal shall wear their professional dress.
(3)The dress for the members of the staff of the Tribunal shall be such as may be specified by the Central Government.